Punjab-Haryana High Court
M/S Bharat Petroleum Corporation ... vs Amar Singh And Others on 1 May, 2009
Author: A.N. Jindal
Bench: Uma Nath Singh, A.N. Jindal
In the High Court of Punjab and Haryana at Chandigarh
L.P.A. No. 918 of 2002
Date of decision: May 01, 2009
M/s Bharat Petroleum Corporation Limited
.. Appellant
Vs.
Amar Singh and others
.. Respondents
Coram: Hon'ble Mr. Justice Uma Nath Singh Hon'ble Mr. Justice A.N. Jindal Present: Mr. Salil Sagar, Advocate for the appellant.
Ms. Ritu Bahri, DAG, Haryana. Mr. Ashok Sharma, Advocate for Mr. R.S. Sihota, Sr. Advocate.
A.N. Jindal, J For orders see L.P.A. 776 of 2000 (M/s Bharat Petroleum Corporation Limited vs. Budhari and others) (Uma Nath Singh) (A.N. Jindal) Judge Judge May 01, 2009 deepak