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Punjab-Haryana High Court

M/S Bharat Petroleum Corporation ... vs Amar Singh And Others on 1 May, 2009

Author: A.N. Jindal

Bench: Uma Nath Singh, A.N. Jindal

In the High Court of Punjab and Haryana at Chandigarh


L.P.A. No. 918 of 2002

Date of decision: May 01, 2009

M/s Bharat Petroleum Corporation Limited
                                                           .. Appellant

                  Vs.

Amar Singh and others
                                                           .. Respondents

Coram: Hon'ble Mr. Justice Uma Nath Singh Hon'ble Mr. Justice A.N. Jindal Present: Mr. Salil Sagar, Advocate for the appellant.

Ms. Ritu Bahri, DAG, Haryana. Mr. Ashok Sharma, Advocate for Mr. R.S. Sihota, Sr. Advocate.

A.N. Jindal, J For orders see L.P.A. 776 of 2000 (M/s Bharat Petroleum Corporation Limited vs. Budhari and others) (Uma Nath Singh) (A.N. Jindal) Judge Judge May 01, 2009 deepak