Madras High Court
T.Subbiah vs Mr.Thenkasi S.Jawahar on 5 June, 2018
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED :05.06.2018 CORAM : THE HON'BLE MR. JUSTICE S.M.SUBRAMANIAM Cont.P.No.888 of 2018 T.Subbiah ...Petitioner Vs. 1.Mr.Thenkasi S.Jawahar, I.A.S., The Director of Treasuries and Accounts, Government of Tamil Nadu, Panagal Building, Saidapet, Chennai - 600 015. 2.Mr.Moorthy The Director in-charge, Seeds Certification and Organic Certification, 142-A, Thadagam Salai, Coimbatore 13. 3.Mr.David Tennyson The Deputy Director of Seed Inspection, 4, Rajarajeshwari Nagar, Opp. to New Bus Stand, NGO-B Colony, Thirunelveli. ...Respondents Prayer:Contempt petition filed under Section 11 of the Contempt Of Courts Act, 1971 praying to punish the respondents for willful disobedience of the order of this Hon'ble Court dated 28.08.2017 in W.P.No.42745 of 2016. For Petitioner : Mr.M.Krishnaveni For Respondents : Mr.S.R.Rajagopal Additional Advocate General Assisted by Mr.M.Thamzhiarasan Government Advocate S.M.SUBRAMANIAM,J. msv O R D E R
The learned counsel appearing for the respondent made a submission that the order passed by this Court on 28.08.2017 passed in W.P.No.42745 of 2016 has been complied with. In this regard, the Principal Secretary/Commissioner of Treasuries and Accounts issued order in proceeding Rc.No.1596/2017/NHIS dated 07.05.2018. Thus, no further adjudication is required in this contempt petition.
2.Accordingly, the contempt petition stands closed. However, there is no order as to costs.
05.06.2018 msv Index: Yes/No Internet:Yes/No Speaking Order/Non-speaking Order To
1.Mr.Thenkasi S.Jawahar, I.A.S., The Director of Treasuries and Accounts, Government of Tamil Nadu, Panagal Building, Saidapet, Chennai - 600 015.
2.Mr.Moorthy The Director in-charge, Seeds Certification and Organic Certification, 142-A, Thadagam Salai, Coimbatore 13.
3.Mr.David Tennyson The Deputy Director of Seed Inspection, 4, Rajarajeshwari Nagar, Opp. to New Bus Stand, NGO-B Colony, Thirunelveli.
S.M.SUBRAMANIAM,J.
msv Cont.P.No.888 of 2018 05.06.2018