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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Zila Panchayat (Business) Rules, 1998

(1)The Chief Executive Officer shall assign the duties and functions to the original employees of Zila Panchayat, Employees transferred from Departments of Government and absorbed employees of dissolved District Rural Development Agency or officers and employees posted under the control of Zila Panchayat and such officers and employees shall perform such duties and the functions as may be assigned to them under the supervision and superintendence of Chief Executive Officer and General control of Zila Panchayat.