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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(9) in The Guru Nanak Dev University Amritsar Act, 1969

(9)Special meetings of the Senate may be convened by the Vice-Chancellor as and when necessary:Provided that a special meeting of the Senate shall be called if one-third of the members of the Senate or twenty-five members, whichever number is less, make a requisition in writing in this behalf.