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Madhya Pradesh High Court

Smt. Kamla Sharma vs Sukhdevlal on 26 August, 2021

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                1                     MCRC-8770-2016
           The High Court Of Madhya Pradesh
                     MCRC-8770-2016
                    (SMT. KAMLA SHARMA AND OTHERS Vs SUKHDEVLAL AND OTHERS)

11
Gwalior, Dated : 26-08-2021
       Shri K.S. Tomar, learned Senior Advocate with Shri Sanjay Singh
Tomar, learned counsel for the petitioner.
       Shri Prashant Singh Kaurav, learned counsel for the respondent No. 1

prays for and is granted adjournment to prepare and argue the matter.

List this matter in the week commencing 6th September, 2021, as prayed for.

It is made clear that no further adjournment shall be granted on the next date of hearing.

(S. A. DHARMADHIKARI) JUDGE Durgekar SANJAY N Digitally signed by SANJAY N DURGEKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH DURGEKA COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=148d33096a059f4adb584e1b0 R b1d3a3616b3e020c6aff92108afad4761 90e841, cn=SANJAY N DURGEKAR Date: 2021.08.27 10:42:50 +05'30'