Himachal Pradesh High Court
Himachal Pradesh Power Corporation ... vs . Shri Arvind Kumar Bansal on 17 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Himachal Pradesh Power Corporation Ltd. Vs. Shri Arvind Kumar Bansal Arb. Case No. 100 of 2018 .
17.08.2022 Present: Mr. Mohit Sharma, Advocate, vice Mr. Shashi Shirshoo, Advocate, for the petitioner.
Mr. Suneet Goel, Advocate, for the respondent.
As prayed for, list for consideration on 26th August, 2022.
August 17, 2022
(bhupender)
r to (Ajay Mohan Goel)
Judge
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