Gujarat High Court
Commissioner Of Central Excise & ... vs M/S Fine Care Bio Systems - Opponent(S) on 16 June, 2012
Author: V. M. Sahai
Bench: V. M. Sahai
TAXAP/254/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No. 254 To 258 of 2010
With
TAX APPEAL No. 306 of 2010
With
TAX APPEAL No. 423 of 2010
To
TAX APPEAL No. 424 of 2010
With
TAX APPEAL No. 426 of 2010
To
TAX APPEAL No. 427 of 2010
With
TAX APPEAL No. 428 of 2011
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, AHMEDABAD - III -
Appellant(s)
Versus
M/S FINE CARE BIO SYSTEMS - Opponent(s)
=========================================================
Appearance :
MR YN RAVANI for Appellant(s) : 1,
RULE SERVED for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE V. M. SAHAI
and
HONOURABLE MR.JUSTICE N.V. ANJARIA
Date : 16/06/2012
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE V. M. SAHAI) One month further time is allowed for filing Paper Books. List on 17.07.2012.
(V.M. SAHAI, J.) (N.V. ANJARIA, J.) (SN DEVU PPS) HC-NIC Page 1 of 1 Created On Wed Aug 10 04:10:44 IST 2016