Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 23 in Nagaland Village Councils Act, 1978 23. [ [Substituted by Act No. 2 of 2010, dated 18.3.2010.] There may be a "Tribal Council" for every recognized Naga tribe, and also one or more apex tribal council(s) comprising of the federation or union of two or more tribal councils.]
