Andhra Pradesh High Court - Amravati
The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 30 January, 2023
51 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: Writ Appeal No.1273 of 2008 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE (Through Physical Mode)
6. 30.01.2023 On the request made by the learned Government Pleader for Prohibition and Excise appearing for the appellants, post this case in the next week.
PRASHANT KUMAR MISHRA, CJ D.V.S.S.SOMAYAJULU, J PSA