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[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Uttar Pradesh - Subsection

Section 353(1)(o) in Uttar Pradesh Municipal Corporation Act, 1959

(o)The reclamation or reservation of land for market, gardens, afforestation, the provision of fuel and grass-supply and other needs of the population.