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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)the register referred to in clause (a) and the certificates relate to lifting appliances, loose gear and wire ropes is;
(i)kept at such construction site in case such register and certificate relate to lifting appliances, loose gear and wire ropes;
(ii)produced on demand before an Inspector having jurisdiction; and
(iii)retained for at least five years after the date of the last entry made in such register;