Madhya Pradesh High Court
Anil Kumar Parwani vs Kartar Makhija(Dead) Through Lrs Rahul ... on 4 February, 2025
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 CRR-1963-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1963 of 2024
(ANIL KUMAR PARWANI Vs KARTAR MAKHIJA(DEAD) THROUGH LRS RAHUL SINGH AND OTHERS )
Dated : 04-02-2025
Shri Priyank Shrivastava - Advocate for the applicant.
Shri Kabeer Paul - Advocate for the respondent.
Registry is directed to call for the report about custody period undergone by the applicant in SCIN No.444/2018 (Kartar Vs. Anil Kumar) by judgment dated 27.02.2023 passed by JMFC, Burhanpur and its appeal i.e. CRA No.56/2023 (Anil Kumar Vs. Kartar) by judgment dated 22.03.2024 by Second Additional Sessions Judge, Burhanpur.
List the matter in the week commencing 24.02.2025.
(DINESH KUMAR PALIWAL) JUDGE RC Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 2/5/2025 11:04:13 AM