Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Kerala - Subsection

Section 89(4)(g) in Kerala Cooperative Societies Act, 1969

(g)two members nominated by the Government;