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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(c)longitudinal and cross sections of the building to show size of footings, basement and superstructure, framing members and details of buildings and room heights and. of staircases, etc.;