Delhi High Court - Orders
Dr. Vishvas Kumar Sharma vs Zomato Media Private Limited & Anr on 4 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 447/2019, I.A. 16122/2022, I.A. 16123/2022, I.A.
16124/2022 & O.A. 41/2022
DR. VISHVAS KUMAR SHARMA ..... Plaintiff
Through: Mr.Akshat Bajpai, Ms.Ishanee
Sharma and Mr.Shobhit Trehan,
Advs.
versus
ZOMATO MEDIA PRIVATE LIMITED & ANR .....Defendants
Through: Mr.Sagar Chandra, Ms.Sakshi
Pande and Ms.Urvashi Garg, Advs.
for D-2
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 04.11.2022 O.A. 41/2022
1. The learned counsel for the defendant no.2, who by the impugned order has been deleted from the array of parties in the Suit, has circulated a proposal with the learned counsel for the plaintiff. The learned counsel for the plaintiff prays for time to seek instructions thereon.
2. At request, re-list on 23rd November, 2022.
NAVIN CHAWLA, J NOVEMBER 04, 2022 s Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:05.11.2022 16:41:08