Delhi High Court - Orders
Societe Generale vs Daewoo Motors India Ltd on 2 May, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 66/2003 & CO.APPL. 142/2019, CO.APPL. 14/2021,
CO.APPL. 38/2022, CO.APPL. 302/2022, CO.APPL.
264/2023, CO.APPL. 601/2023, CO.APPL. 770/2023,
CO.APPL. 771/2023, CO.APPL. 772/2023, CO.APPL.
826/2023, CO.APPL. 987/2023
SOCIETE GENERALE ..... Petitioner
Through:
versus
DAEWOO MOTORS INDIA LTD. ..... Respondent
Through: Mr. Vijay Kumar Awana & Mr.
Deepak Singh Sinsiwani, Advs.
for the applicant in CA Nos.
142/2019 & 826/2023
Mr. Ajay Kumar Bhatnagar,
Adv. for the applicants in CO.
APPLs. 14/2021, 770/2023,
771/2023, 772/2023 &
987/2023.
Mr. Abhishek Sharma, Ms.
Kriya Sinha & Mr. Pranshul
Kulshreshtha, Advs. for R5.
Ms. Ruchi Sindhwani, Sr. SC
for OL with Ms. Megha
Bharara, Adv.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 02.05.2024
1. Learned Senior Standing Counsel appearing for the Official Liquidator requests time to file a reply in CO.APPL. 826/2023 & CO. APPL.987/2023. As prayed for, learned counsel for the applicant in This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 03:00:57 CO.APPL. 987/2023 shall be at liberty to file written submissions within four weeks from today.
2. Re-notify on 20.08.2024
3. Further, as requested by learned counsel for the applicant appearing in CO. APPL. 1275/2018, CO. APPL. 302/2022, CO.APPL. 14/2021, CO.APPL. 38/2022, CO.APPL. 770/2023 and CO.APPL. 771/2023, the same be listed for hearing on 27.08.2024
4. Learned counsels for the applicants shall be at liberty to file written submission in the said applications within four weeks from today.
DHARMESH SHARMA, J.
MAY 2, 2024/sa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2024 at 03:00:57