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[Cites 0, Cited by 0] [Section 65(8)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(8)(c) in Purba Medinipur University Act, 2017

(c)all affairs, functions or activities of the University, including studies and examinations, commenced and in progress before the appointed day, shall be deemed to be in progress as if they had been commenced by the University under this Act;