Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(vii) in The Foreign Exchange Management (Deposit) Regulations, 2000 (vii)"NRE account" means a Non-Resident External account referred to in clause (i) of sub-regulation (1) of regulation 5;
