Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(4)(b) in Uttaranchal Value Added Tax Act, 2005

(b)"presumed sale value" shall be equal to 110 percent of the purchase price shown in the declaration form.