Dr.Jay Prakash Sharma vs National Council For Teach.Education on 2 May, 2022

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Madhya Pradesh High Court

Dr.Jay Prakash Sharma vs National Council For Teach.Education on 2 May, 2022

Bench: Ravi Malimath

                               1
           IN THE HIGH COURT OF MADHYA PRADESH
                        AT JABALPUR
                              BEFORE
              HON'BLE SHRI JUSTICE RAVI MALIMATH,
                           CHIEF JUSTICE
                                 &
        HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                         ON THE 2nd OF MAY, 2022

                    WRIT APPEAL No. 383 of 2006

       Between:-
       DR. JAY PRAKASH SHARMA S/O LATE SHRI I.P.
       SHARMA, AGED ABOUT 36 YEARS, R/O 163, 9/B,
       SAKET NAGAR BHOPAL (MADHYA PRADESH)

                                                         .....APPELLANT
       (BY MS. MALTI DADARIYA - ADVOCATE IS ABSENT)

       AND

1.     NATIONAL   COUNCIL    FOR    TEACHER
       EDUCATION,  THROUGH     ITS   MEMBER
       SECRETARY,  HANS    BHAWAN,   WING-II,
       BAHADUR SHAH ZAFAR MARG, NEW DELHI

2.     GOVERNMENT OF INDIA THROUGH ITS
       S E C R E T A R Y , HUMAN     RESOURCES
       DEVELOPMENT,          DEPARTMENT     OF
       ELEMANTARY EDUCATION & LITERACY,
       SHASHTRI BHAWAN, NEW DELHI

3.     REGIONAL DIRECTOR, NATIONAL          COUNCIL
       FOR   TEACHER   EDUCATION,          WESTERN
       REGIONAL COMMITTEE, MANAS            BHAVAN,
       SHYAMALA   HILLS,  BHOPAL           (MADHYA
       PRADESH)

                                                       .....RESPONDENTS


     Th is appeal coming on for hearing this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
                                ORDER

Appellant's counsel is absent. She was also absent on 20.12.2021 and 2 18.04.2022.

It is apparent that the appellant is not interested to prosecute the case further.

Hence, the writ appeal is dismissed.





                (RAVI MALIMATH)                                                      (PURUSHAINDRA KUMAR KAURAV)
                  CHIEF JUSTICE                                                                 JUDGE
Nitesh
Digitally signed by NITESH PANDEY

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=JUDICIAL, pseudonym=86489bc20a6a406d98306b23025621ce, postalCode=482001, st=MADHYA PRADESH, serialNumber=d3c43878e5123dcce8275e09def7b0ce2222e9c91b1174c5e2ab8b19437c9ae5, cn=NITESH PANDEY Date: 2022.05.05 16:16:36 +05'30' Adobe Reader version: 11.0.8

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Madhya Pradesh High Court