Supreme Court - Daily Orders
Kailash Chandra Agrawal vs Ashok Kumar Gupta And Ors. on 18 September, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.40 COURT NO.13 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)Diary No(s).
6332/2017
KAILASH CHANDRA AGRAWAL Petitioner(s)
VERSUS
ASHOK KUMAR GUPTA AND ORS. Respondent(s)
Date : 18-09-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) Mr. Shakeel Ahmed, Adv.
Mr. Raj Kishor Choudhary, AOR
Mr. Anupam Bhati, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the special leave petition.
Permission granted.
The special leave petition is, accordingly, dismissed as withdrawn.
(SONALI SAUND) (SUMAN JAIN)
SENIOR PERSONAL ASSISTANT COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2017.09.23
10:25:28 IST
Reason: