Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Kailash Chandra Agrawal vs Ashok Kumar Gupta And Ors. on 18 September, 2017

Author: Deepak Gupta

Bench: Deepak Gupta

     ITEM NO.40                                  COURT NO.13                       SECTION II-C

                                    S U P R E M E C O U R T O F               I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s)                   for   Special     Leave     to    Appeal     (Crl.)Diary   No(s).
     6332/2017

     KAILASH CHANDRA AGRAWAL                                                       Petitioner(s)

                                                           VERSUS

     ASHOK KUMAR GUPTA AND ORS.                                                    Respondent(s)

     Date : 18-09-2017 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE DEEPAK GUPTA
                                                 [IN CHAMBERS]

     For Petitioner(s)                   Mr. Shakeel Ahmed, Adv.
                                         Mr. Raj Kishor Choudhary, AOR
                                         Mr. Anupam Bhati, Adv.

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Learned counsel for the petitioner seeks permission to withdraw the special leave petition.

Permission granted.

The special leave petition is, accordingly, dismissed as withdrawn.

       (SONALI SAUND)                                                             (SUMAN JAIN)
     SENIOR PERSONAL ASSISTANT                                                    COURT MASTER




Signature Not Verified

Digitally signed by
SONALI SAUND
Date: 2017.09.23
10:25:28 IST
Reason: