Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 6 in Designs Act, 1911 6. Cl. (1) omitted by Act 39 of 1970, s. 162 and Sch. (w.e.f. 20-4- 1972). 7 The brackets and words "(as respects designs)" omitted by s. 162 and Sch., ibid. (w.e.f. 20-4-1972).
