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Supreme Court - Daily Orders

In Re Children In Street Situations vs Krishnamurthy on 19 May, 2022

Bench: L. Nageswara Rao, B.R. Gavai, A.S. Bopanna

                                                  1

     ITEM NO.19                           COURT NO.5                  SECTION PIL-W

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     SMW (Civil)             No(s).6/2021

     IN RE : CHILDREN IN STREET SITUATIONS
     (With applns for appropriate orders/directions)

     Date : 19-05-2022 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE B.R. GAVAI
                         HON'BLE MR. JUSTICE A.S. BOPANNA


     For the parties :              Mr. Gaurav Agrawal, Adv (A.C.)
                                    By Courts Motion, AOR

                                   Mr.   Tushar Mehta,SG
                                   Ms.   Aishwarya Bhati,ASG
                                   Ms.   Swati Ghildiyal,Adv.
                                   Mr.   Akshay Amritanshu,Adv.
                                   Mr.   Varun Chugh,Adv.
                                   Ms.   Shagun Thakur,Adv.

                                   Ms.   Garima Prasad, Sr.Adv./AAG
                                   Mr.   Rohit K.Singh,AOR
                                   Mr.   Pritam Bishwas,Adv.
                                   Mr.   Akshay Chowdhary,Adv.
                                   Mr.   Parth Yadav,Adv.

                                   Mr.   Mahfooz Ahsan Nazki, AOR
                                   Mr.   Polanki Gowtham,Adv.
                                   Mr.   Shaik Mohammad Haneef, Adv.
                                   Mr.   T.Vijaya Bhaskar Reddy,Adv.
                                   Mr.   K.V.Girish Chowdary,Adv.
                                   Ms.   Rajeswari Mukherjee,Adv.

                                    Ms. Amiy Shukla, AOR

                                   Mr. C. Aravind,Adv.
                                   Mr. S. Aravindh, AOR
Signature Not Verified
                                   Mr.   Sachin Patil, AOR
Digitally signed by
GEETA AHUJA
Date: 2022.05.23
                                   Mr.   Rahul Chitnis, Adv.
                                   Mr.   Aaditya A. Pande, Adv.
16:53:59 IST
Reason:


                                   Mr.   Geo Joseph, Adv.
                                   Ms.   Shewtal Shepal, Adv.
                                   Mr.   Risvi Muhammed, Adv.
               2


Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee,Adv.
Mr. Rohit Bansal,Adv.

Mr. Siddhesh Kotwal,Adv.

Mr. S.Udaya Kumar Sagar, AOR
Mr. Sweena Nair,Adv.
Mr. P.Mohith Rao,Adv.

Mr. Himanshu Tyagi,AOR

Mr.   K.M.Nataraj,ASG
Ms.   Swarupama Chaturvedi, AOR
Ms.   Saumya Kapoor,Adv.
Mr.   Himanshi Goel,Adv.

Mr. Saurabh Trivedi, AOR
Mr. Manish Kumar, AOR

Ms. Bansuri Swaraj,Adv.

Mr. Bharat Singh,AAG
Mr. Harmeet Singh Ruprah,Adv.
Mr. P.N.Razdan,AOR

Applicant-in-person, AOR

Mr. Piyush Beriwal,Adv.
Mr. G.S. Makker, AOR

Mr.   Siddhesh Kotwal,Adv.
Ms.   Ana Upadhyay,Adv.
Ms.   Manya Hasija,Adv.
Ms.   Preeti Singh,Adv.
Mr.   Akash Singh,Adv.
Mr.   Nirnimesh Dube, AOR

Mr. Ramendra Mohan Patnaik, AOR
Ms. Deepanwita Priyanka, AOR

Dr. Manish Singhvi, Sr Adv
Mr. Arpit Parkash, Adv
Mr. Sandeep Kumar Jha, AOR

Mr. Nishe Rajen Shonker,Adv.
Ms. Anu K.Joy,Adv.
Mr. Alim Anvar,Adv.

Mr. V. Krishnamurthy, Sr. Adv./AAG
Dr. Joseph Aristotle S., AoR.
                3

Ms. Nupur Sharma, Adv.
Mr. Shobhit Dwivedi, Adv.
Mr. Sanjeev Kumar Mahara, Adv.

Ms. Pallavi Langar, AOR
Mr. Ankur S. Kulkarni, AOR

Ms. K.Enatoli Sema,Adv.
Mr. Amit Kumar Singh,Adv.
Ms. Chubalemla Chang,Adv.


Mr.   Avijit Mani Tripathi, AOR
Mr.   P.S.Negi,Adv.
Mr.   S.R. Kochhar,Adv.
Mr.   T.K. Nayak, Adv.
Mr.   Upendra Mishra, Adv.

Mr. Ankit Goel, AOR

Mr. Abhimanyu Tewari, AOR
Ms. Eliza Bar,Adv.

Mr.   Raghvendra Kumar,Adv.
Mr.   Anand Kumar Dubey,Adv.
Mr.   Narendra Kumar, AOR
Mr.   Mukesh Kumar Maroria, AOR

Mr.   S. C. Verma, Sr. Adv./Advocate General
Mr.   Sumeer Sodhi, AOR
Mr.   Arjun Nanda, Adv.
Mr.   Gaurav Arora, Adv.

Mr.   S.K. Singhania, Adv.
Mr.   Varun Chugh,Adv
Mr.   Bhuvan Kapoor,Adv
Mr.   Anil Hooda,Adv
Mr.   Harish Pandey ,Adv
Ms.   Sanskriti Pathak,Adv.
Mr.   Arun Kumar Yadav, Adv
Ms.   Visaka Murty, Adv.
Mr.   G.S. Makker, AOR

Mr.   Arjun Garg, AOR
Mr.   Aakash Nandolia,Adv.
Ms.   Sagun Srivastava,Adv.
Mr.   Shobhit Jain,Adv.


Mr. Gopal Jha, AOR
Mr. Nishant Verma, Adv.

Mr. Shuvodeep Roy,AOR
                             4

             Mr. Kabir Shankar Bose, Adv.
             Mr. Ishaan Borthakur, Adv.

             Mr. Anil Hooda Adv.
             Mr. Harish Pandey Adv.
             Mr. Sarad Kumar Singhania Adv.
             Mr. Varun Chugh Adv.
             Mr. Bhuvan Kapoor Adv.
             Mr. Jitender Hooda Adv.
             Mr. Shafik Ahmed Adv.
             Mr. Ajay Sharma Adv.
             Mr. Piyush Beriwal Adv.
              Mr. Gurmeet Singh Makker, AOR


             Mr. Anmol Rattan Sidhu,AG
             Mr. Raghav Gulati,Adv.
             Ms. Jaspreet Gogia, AOR

             Mr. Chirag M. Shroff, AOR
             Mr. Amandeep Mehta, Adv.

              Mr. V. N. Raghupathy, AOR
              Md. Apzal Ansari,Adv.

             Mr.   Pukhrambam Ramesh Kumar,Adv.
             Mr.   Karun Sharma,Adv.
             Ms.   Anupama Ngangom,Adv.
             Mr.   Wahengbam Immanvel Meitei,Adv.

             Mr. Diksha Rai,AOR
             Mr. Ankit Agarwal,Adv.
             Mr. Prteek Bharadwaj,Adv.


 UPON hearing the counsel the Court made the following
                       O R D E R

I.A. NO. 53637 OF 2022:

A proposal was made by the State of Maharashtra to the Union of India under the Child Protection Services (CPS) Scheme seeking approval to open 26 NGOs run by shelters, detailed hereinafter:
04 in Bruhan Mumbai Municipal Corporation, 01 in Mira Bhayandar Corporation, 01 in Ulhasnagar, 03 in Pune, 01 in Pimpri Chinchwad, 02 in Solapur, 01 in Sangli 5 Miraj, 01 in Malegaon, 01 in Jalgaon, 02 in Aurangabad, 02 in Nanded, 02 in Latur, 02 in Parbhani, 01 in Nagpur, 01 in Akola and 01 in Chandrapur.

Identification of Children in Street Situations (CiSS) is being monitored by this Court and directions have been issued periodically to all the State Governments for their rehabilitation of CiSS. According to the data provided by NCPCR, about 5000 CiSS have been identified in the State of Maharashtra. The State intends to start Open shelters to provide community-based facilities to CiSS in need of shelter, on short term basis.

In response to the application filed by the State of Maharashtra, the Union of India has filed an affidavit bringing to the notice of this Court that the budgetary allocation for the CPS Scheme has been increased from Rs. 900 crore for the financial year 2021-2022 to Rs. 1472.17 crore for the financial year 2022-2023. The State of Maharashtra is permitted to submit a proposal for starting 20 open shelters for the financial year 2022-2023 within a period of one week from today. Union of India shall take a decision and grant its approval within a period of two months from the date of receipt of the application. In addition to the request for approval under the CPS scheme, the State of Maharashtra shall 6 also make an application to the Ministry of Social Justice and Empowerment for approval for starting the open shelters.

I.A. stands disposed of accordingly.

(B.Parvathi)                             (Anand Prakash)
Court Master                           Assistant Registrar