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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(i) in The Orissa Kendu Leaves Manual, 1973

(i)Deputy Conservator of Forests, (Kendu Leaves) shall organize his Office, Range Offices under him, ensure appointment of necessary staff (Non-gazetted) at various levels including the work-charged seasonal staff in time.