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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4)(i) in Uttar Pradesh Municipal Corporation Act, 1959

(i)is retained or employed in any professional capacity either personally or in the name of a firm in which he is a partner or with which he is engaged in a professional capacity in connection with any cause or proceeding in which the Corporation or the Municipal Commissioner is interested or concerned, or