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State of Rajasthan - Section

Section 250 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

250. [ [Whole of Rule 250 deleted by item 72, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981, page 295 (1) 46.]

Deleted.]