Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 559 in The Assam Excise Rules, 2016 559. Time for collection of worts. - All the produce of a brewing shall be collected in the collecting or fermenting vessels within twelve hours from the time when the worts has commenced running into the collecting or fermenting vessels.
