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[Cites 0, Cited by 0] [Section 36AC] [Entire Act]

Union of India - Subsection

Section 36AC(2) in The Drugs And Cosmetics Act, 1940

(2)The limitation on granting of bail specified in clause (b) of sub-section (1) is in addition to the limitations under the Code of Criminal Procedure, 1973 (2 of 1974) or any other law for the time being in force on granting of bail.