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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(e) in The Telecom Regulatory Authority Of India Act, 1997

(e)levy of fee and lay down such other requirements on fulfil­ment of which a copy of register may be obtained under sub-clause (viii) of clause (b) of sub-section (1) of section 11;