Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 34 in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999 34. Duration of the term of the committee. - The term of the committee shall be co-terminus with the term of the local bodies.
