Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 2 in The Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976

2.

These rules shall come into force from such [date] [[Vide Notification No. ESS 149/76/2, dated 19th August, 1976 which runs as under:'In exercise of the powers conferred under Rule 2 of the Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976, the Governor of Assam is pleased to fix 1st September, 1976 as the date from which the Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976 shall come into force.'.]] as the Government by notification, appoint and publish in the official Gazette. The Managing Committee of Aided Higher Secondary, Higher and Middle Schools constituted or reconstituted under Section 11 of Chapter III of the Education Department Rules and Orders shall stand dissolved from the date the Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976 come into force.