Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in Punjab Water Resources (Management and Regulation) Act, 2020

(1)The Government shall prepare an Integrated State Water Plan based on water plans prepared for every block.