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State of Manipur - Section

Section 4 in The Dangerous Drugs (Manipur Amendment) Act, 1985

4. Amendment of section 15.

- In section 15 of the principal Act, for the word, figures and letters 'Section 13 or Section 14', the word, figures and letters 'Section 13, Section 14, Section 14A or Section 14B" shall be substituted.