Bombay High Court
Centrum Capital Ltd vs Shri. Madan Jhamand Babani on 30 August, 2018
osk 24-caf-3053-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 3053 OF 2018
IN
FIRST APPEAL (ST.) NO. 24326 OF 2018
Centrum Capital Ltd. ... Applicant
V/s.
Madan Jhamandas Babani ... Respondent
• Mr.Surel Shah i/b. Link Legal India Law Services for the
Applicant.
• Mr.Brenda Barnes i/b. Mr.V.S. Samudrala for the Respondent.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 30 th AUGUST, 2018. P.C. : 1] This is an application for condonation of delay of 337 days in filing the First Appeal. 2] Learned counsel for the Respondent seeks time to file say to this application. 3] Hence, stand over to 24th October, 2018.
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