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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(1) in The Punjab Registration of Money-Lenders Rules, 1939

(1)The cancellation of a licence by a Collector under Section 6 of the Act shall be published in the Punjab Government Gazette, and any order made in appeal or review for the restoration of. a licence shall be published in the same way.