Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 119(1)] [Section 119] [Entire Act] State of Kerala - Subsection Section 119(1)(a) in Kerala Police Act, 2011 (a)performs, in public places, any sexual gestures or acts degrading the dignity of women; or