Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 14 in The Madras Ancient And Historical Monument And Archaeological Sites And Remains Act, 1966

14. Voluntary contributions .-The Director may receive voluntary contributions towards the cost of maintaining a protected monument and may issue orders for the management and application of the contribution so received by him;

Provided that no contribution received under this section shall be applied to any purpose other than the purpose for which it was contributed.