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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(2) in Gorkhaland Territorial Administration Act, 2011

(2)The Chief Executive shall allot among the other Executive Sabha Members the business of the Gorkhaland Territorial Administration by assigning one or more Department(s) to the charge of an Executive Sabha Member:Provided that nothing in this Act shall prevent the assigning of one Department to the charge of more than one Executive Sabha Member.