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State of Tamilnadu - Section

Section 10 in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000

10. Revision.

- A revision shall lie to the Commissioner of Land Administration against the orders of the Collector under rule 9 and a second revision to the Government against the orders of the Commissioner of Land Administration.