Delhi High Court - Orders
Magnifico Minerals Private Limited & ... vs Principal Chief Commissioner Of Income ... on 7 September, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~9.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3647/2020 and CM No. 13002/2020
MAGNIFICO MINERALS PRIVATE LIMITED
& ANR ..... Petitioners
Through: Mr. Sandeep Chilana, Mr. Priyojeet
Chatterjee & Ms. Kritika Kapoor,
Advocates.
versus
PRINCIPAL CHIEF COMMISSIONER OF
INCOME TAX- 6 & ANR ..... Respondents
Through: Ms. Lakshmi Gurung & Mr. Talha
Abdul Rahman, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 07.09.2020 Counter-affidavit as well as the rejoinder has been filed. Since the rejoinder was filed late on Friday, i.e. 04.09.2020, counsel for the respondent seeks an adjournment to take instructions from the Assessing Officer. At request, adjourned to 24.09.2020.
In the meantime, we direct that the respondents shall file two copies of the relevant pages of the file, wherein the reasons have been recorded and the approval of the PCIT taken, in sealed covers.
VIPIN SANGHI, J RAJNISH BHATNAGAR, J SEPTEMBER 7, 2020 ib Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:08.09.2020 06:00