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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(a) in The Punjab Security of State Act, 1953

(a)the maintenance and working of naval, military and air force works, railways, air transport including aerodromes, canals inland, water transport, road transport, telegraph, telephone, broadcasting and postal services, hospitals and services connected with the safeguarding of the public health, mines, fire-brigades, printing presses ;