Section 59(6)(a) in The Medical Council Of India Regulations, 2000

[Cites 0, Cited by 0] [Section 59(6)] [Section 59] [Entire Act]

(a)to acquaint himself with such previous reports on the-

(i)facilities for teaching existing at the college, associated hospital or other institutions, wherein instructions are given to students; and

(ii)qualifying examination or examinations which he is appointed to inspect as the President may direct;

(iii)observations of the Universities; and

(iv)report of the Executive Committee thereon;

(v)recommendations of the Council in regard to professional examination;

(vi)resolutions with regard to medical education:

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