Karnataka High Court
M.S.A. Aleem vs Maharastra Apex Corporation Ltd on 29 July, 2009
Author: N.Ananda
Bench: N.Ananda
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§;a.3flQ..%§.3 M 1! % n Leaxnad Counsel for the p¢::f§:ifi0:nc'1rjiV revision p<:':'£::Et:io:1 mider Sacticqi 1351 C'Lir"_€.i":".s ag{.1i1f:§t,vti1& férder ; §'~ .
of the ma} court resjecfing the Grdar 9 Rum 13 CPU.
'£"i::t: i1%1 pugn.éd_{§:ii§1r,' 'is. alapezéfibie under '£'h€réf?)1t: ,. f}}iis dismissed as Sd/'3.
Judge mafia,