Section 4 in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013
4. Any person engaged to clean a sewer or a septic tank shall be provided by his employer, protective gear and safety devices including, but not limited to the following :-
(i)Air compressor for blower(ii)Air line breathing apparatus(iii)Air line respirator with manually operated air blower(iv)Air Purifier Gas mask/chin cortege(v)Artificial respiration/Reticulate(vi)Barrier caution tape(vii)Barrier cream(viii)Barrier cone(ix)Blower(x)Breath mask(xi)Breathing Apparatus(xii)Caution board(xiii)Chlorine mask(xiv)Emergency medical oxygen resuscitator Kit(xv)First Aid Box(xvi)Face Mask(xvii)Gas Monitor (4 gases)(xviii)Guide Pipe Set(xix)Full body wader suit(xx)Fishing wader suit attached with boots(xxi)Hand gloves(xxii)Head Lamp(xxiii)Helmet(xxiv)Helmet demolishing(xxv)Lead acetate paper(xxvi)Life guard pad(xxvii)Modular Airlines Supply Trolley System(xxviii)Normal face mask(xxix)Nylon rope ladder 5 metres(xxx)Nylon safety belt(xxxi)Pocket book(xxxii)Port oxy(xxxiii)Raincoat(xxxiv)Reflecting Jacket(xxxv)Safety belt(xxxvi)Safety body clothing(xxxvii)Safety body harness(xxxviii)Safety goggles(xxxix)Safety Gumboots(xl)Safety helmet(xli)Safety showers(xlii)Safety torch(xliii)Safety Tripod Set(xliv)Search light
