Section 2(1)(j) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"hotelier" means the owner of the hotel and includes the person who for the lime being is in-charge of the management of the hotel;

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