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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(d) in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

(d)During this period the unskilled and untrained staff working in the establishment shall have to undergo a course of nursing/ midwifery/ paramedical of 6 months duration and obtain a certificate under Chhattisgarh State Skill Development Mission;