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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Jharkhand - Subsection

Section 115(c) in Bihar Education Code, 1961

(c)Confidential Reports. - The annual confidential remarks of a Sub-Inspector of Schools posted in a Block will be initiated by the Deputy Inspector of Schools and forwarded to Block Development Officer/ Project Executive Officer concerned. After recording his remarks which may include exceptionally good work or bad work on the part of the Sub-Inspector, the Block Development Officer/Project Executive Officer will forward the papers to the District Education Officer through the Sub-divisional Education Officer who will record his own remarks and maintain the character rolls. In case of wide divergence of views between the District Education Officer and the Sub-divisional Education Officer, the District Education Officer may record his own views thereon. In the case of a Sub-Inspector of Schools posted outside the Block the confidential character roll will be initiated by the Deputy Inspector of Schools and forwarded to the District Education Officer through the Sub-divisional Education Officer. Due weight will be attached to these reports at the time of promotion.