Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in The West Bengal Homoeopathic System of Medicine Act, 1963

(2)"General Council and State Faculty of Homoeopathic Medicine, West Bengal" means the General Council and State Faculty of Homoeopathic Medicine, West Bengal, established by resolution No. 1568 Medl., dated 24th June, 1941 of the Government of Bengal as subsequently amended;