Section 25 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

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Section 25 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

25.

-2835.26A change to sub-heading 2835.25 through 2835.26 from any other heading.

2835.39A change to sub-heading 2835.39 from any other heading.

2836.50A change to sub-heading 2836.50 from any other heading.