Madhya Pradesh High Court
Laxman Prasad Raikwar vs The Union Of India on 13 January, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-20189-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 20189 of 2024 (LAXMAN PRASAD RAIKWAR Vs THE UNION OF INDIA AND OTHERS ) Dated : 13-01-2026 Proxy counsel for the petitioner. Shri Rajesh Tiwari - Advocate for Union of India on behalf of Additional Solicitor General.
Shri Pramod Kumar Chaurasia - Government Advocate for the State.
As prayed by learned counsel appearing for petitioner, case is adjourned.
List the matter in week commencing 16.02.2026.
(VISHAL DHAGAT) JUDGE $A Signature Not Verified Signed by: SHABANA ANSARI Signing time: 14-01-2026 16:46:43